Section 7 in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000
7. Constitution of Distributory Committee.
(1)There shall be a Distributory Committee called by its local distinct name for every Distributory Committee area declared as such under section 6.(2)The President of every Water Users Association in a Distributory Committee area shall be the member of such Distributory Committee ex-officio, and all such members shall constitute the general body of such Distributory Committee.
