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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(a) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(a)is receiving instructions or carrying on research in any of the colleges of University Teaching Departments or Schools of Studies or any other institution of the University under the terms and conditions laid down in the Ordinances; and