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Bombay Presidency - Section

Section 3 in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

3. Reorganisation of the existing Council and creation of new Councils for Karnataka and Abu area as from the appointed day.

(a)The existing Council shall cease to function and operate in the Karnataka area and the Abu area and shall be deemed to have been established for the Bombay area; and
(b)A new Council shall be established for each of the Karnataka and Abu area:
Provided that in respect of the Karnataka area, the Government of Mysore and in respect of the Abu area, the Government of Rajasthan, shall, until the Council is duly constituted for the said areas under Section 3 of the Act, exercise the powers, perform the functions and discharge the duties of the existing Council and shall be deemed to be the Council constituted under the Act.