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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(a) in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

(a)The existing Council shall cease to function and operate in the Karnataka area and the Abu area and shall be deemed to have been established for the Bombay area; and