Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act] State of Goa - Subsection Section 17(5)(b) in The First Statutes of Indian Institute of Technology Goa, 2017 (b)Professor:(i)Chairman Director(ii)Member - One expert nominated by the Visitor.(iii)Members Three from the Panel of Experts approved by the Board of Governors.