Supreme Court - Daily Orders
Kanchan Rahul Sharma vs Rahul Mukesh Sharma on 14 March, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.15 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 454/2016
KANCHAN RAHUL SHARMA Petitioner(s)
VERSUS
RAHUL MUKESH SHARMA Respondent(s)
(with appln. (s) for stay and office report)
Date : 14/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. O. P. Bhadani, AOR
Mr. Ashok Anand, Adv.
Mr. Rakesh Kumar Singh, Adv.
Mr. Mohit Kumar Daraad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in M.P. No. 890 of 2015 titled as “Rahul Mukesh Sharma vs. Kanchan Rahul Sharma” pending before the Court of Civil Judge, Senior Division, Civil Court, Pune, Maharashtra.
Tag with T.P. (Crl.) No. 511 of 2015.
Signature Not Verified Digitally signed by R.NATARAJAN Date: 2016.03.14 16:30:32 IST (R.NATARAJAN) (SNEH LATA SHARMA) Reason: Court Master Court Master