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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(x) in General Conditions of Tariff and Schedules of Tariff

(x)The authority to assess whether industrial process involved warrants the installation of a change-over-Switch or not and request of the consumer is genuine or not shall rest with a panel consisting of the following officers :-