Supreme Court - Daily Orders
Subbaiya Chithambaram vs Idbi Bank Ltd. on 12 October, 2020
Bench: A.M. Khanwilkar, B.R. Gavai, Krishna Murari
ITEM NO.13 Court 5 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 1058/2020
SUBBAIYA CHITHAMBARAM Petitioner(s)
VERSUS
IDBI BANK LTD. & ANR. Respondent(s)
(FOR ADMISSION and IA No.95616/2020-STAY APPLICATION)
Date : 12-10-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s)
Mrs. Revathy Raghavan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter after the judgment in Jaypee Kensington Boulevard Apartments Welfare Association & Ors. v. NBCC (India) Ltd. & Ors. (Civil Appeal No. 3395 of 2020 (Diary No. 14741/2020)) is pronounced.
(NIDHI AHUJA) (VIDYA NEGI)
AR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Nidhi Ahuja
Date: 2020.10.12
16:26:50 IST
Reason: