Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(2)(d) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(d)be responsible for the due performance of functions of the research stations all over the State and shall co-ordinate all research of the University in close co-ordination with the Deans of constituent colleges and other officers; and