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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(2) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(2)The Director of the University shall work directly under the Vice-Chancellor and,-
(a)be responsible for the due performance of the functions of the colleges and other teaching institutions, and co-ordinate and guide education, in all the constituent colleges of the university in close co-operation with the Associate Dean of the constituent colleges and other officers;
(b)shall develop liaison with international education institute to improve the education standards in the context of globalization and also develop interactive educational programmes with foreign universities;
(c)plan and execute faculty improvement programmes, through appropriate Government agencies;
(d)be responsible for the due performance of functions of the research stations all over the State and shall co-ordinate all research of the University in close co-ordination with the Deans of constituent colleges and other officers; and
(e)be responsible for the co-ordination of all extension education programmes of the University in close co-operation with the Deans the the Faculties and other officers.