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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(3)If the licensing authority, who.affixes a new photograph to a duplicate licence as per the provision of Rule 12, is not the authority by whom the original licence was issued, it shall forward the second copy of the photograph to that authority for record.