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State of Madhya Pradesh - Section

Section 32 in The M.P. Nagarpalika Nirvachan Niyam, 1994

32. Publication of the list of contesting candidates.

- Returning Officer shall immediately after its preparation, cause a copy of the list of contesting candidates in Form 10 to be affixed on the notice board in his office and shall also supply a copy thereof, to each contesting candidate or his election agent.