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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(5)(d) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(d)in case of non-toxic, non-flammable cryogenic liquid installations(water capacity of vessel not exceeding 1000 litres)-3.0 M from property line. The distance between the road tanker fill point and the storage vessel fill point shall not be less than 2 M. A robust crash barrier shall be provided in between storage vessel and hard stand in order to protect fill point as well as pressure vessel;