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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Bihar - Subsection

Section 42(b) in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963

(b)The viva-voce examination in Hindi will carry 100 marks. The topics for viva-voce will be as follows:-
(i)Conversation on general topics-40 marks
(ii)Testing knowledge of technical words and expressions generally used-30 marks
(iii)Reading of Hindi manuscripts and thier oral translation into English and reading of passages in English and their translation into Hindi-30 marks