Madhya Pradesh High Court
Ntpc Limited vs Ramkishan on 30 October, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE FA No. 1961 of 2022 (NTPC LIMITED THROUGH MAHA PRABANDHAK Vs MOTI RAM AND OTHERS) FA/01960/2022, FA/01962/2022, FA/01963/2022, FA/01964/2022, FA/01965/2022, FA/01966/2022, FA/01970/2022, FA/01971/2022, FA/01972/2022, FA/01973/2022, FA/01974/2022, FA/00067/2023, FA/00068/2023, FA/00071/2023, FA/00072/2023, FA/00073/2023, FA/00074/2023, FA/00195/2023, FA/00196/2023, FA/00197/2023, FA/00198/2023, FA/00202/2023, FA/00203/2023, FA/00204/2023, FA/00205/2023, FA/00207/2023, FA/00208/2023, FA/00407/2023, FA/00408/2023, FA/00409/2023, FA/00413/2023, FA/00418/2023, FA/00419/2023, FA/00420/2023, FA/00421/2023, FA/00423/2023, FA/00425/2023, FA/00429/2023, FA/00430/2023, FA/00431/2023, FA/00432/2023, FA/00433/2023, FA/00441/2023, FA/00442/2023, FA/00443/2023, FA/00445/2023, FA/00446/2023, FA/00447/2023, FA/00449/2023, FA/00450/2023, FA/00451/2023, FA/00452/2023, FA/00453/2023, FA/00454/2023, FA/00455/2023, FA/00456/2023, FA/00458/2023, FA/00461/2023, FA/00462/2023, FA/00463/2023, FA/00465/2023, FA/00466/2023, FA/00467/2023, FA/00468/2023, FA/00469/2023, FA/00470/2023, FA/00471/2023, FA/00472/2023, FA/00473/2023, FA/00474/2023, FA/00475/2023, FA/00476/2023, FA/00477/2023, FA/00478/2023, FA/00479/2023, FA/00482/2023, FA/00488/2023, FA/00698/2023, FA/00701/2023, FA/00702/2023, FA/00704/2023, FA/00705/2023, FA/00711/2023, FA/00712/2023, FA/00713/2023, FA/00714/2023, FA/00716/2023, FA/00717/2023, FA/00718/2023, FA/00719/2023, FA/00727/2023, FA/00728/2023, FA/00729/2023, FA/00730/2023, FA/00731/2023, FA/00732/2023, FA/00735/2023, FA/00736/2023, FA/00737/2023, FA/00738/2023, FA/00739/2023, FA/00740/2023, FA/00741/2023, FA/00745/2023, FA/00746/2023, FA/00747/2023, FA/00748/2023, FA/00749/2023, FA/00751/2023, FA/00752/2023, FA/00753/2023, FA/00754/2023, FA/00755/2023, FA/00756/2023, FA/00784/2023, FA/00789/2023, FA/00790/2023, FA/00791/2023, FA/00792/2023, FA/00793/2023, FA/00794/2023, FA/00795/2023, FA/00796/2023, FA/00797/2023, FA/00798/2023, FA/00799/2023, FA/00800/2023, FA/00801/2023, FA/00802/2023, FA/00803/2023, FA/00821/2023, FA/00822/2023, FA/00823/2023, FA/00824/2023, FA/00825/2023, FA/00826/2023, FA/00827/2023, FA/00828/2023, FA/00829/2023, FA/00830/2023, FA/00840/2023, FA/00842/2023, FA/00843/2023, FA/00844/2023, FA/00845/2023, FA/00846/2023, FA/00847/2023, FA/00848/2023, FA/00874/2023, FA/00891/2023, FA/00892/2023, FA/00893/2023, FA/00894/2023, FA/00895/2023, FA/00896/2023, FA/00897/2023, FA/00898/2023, FA/00899/2023, FA/00900/2023, FA/00901/2023, FA/00902/2023, FA/00903/2023, FA/00904/2023, FA/00905/2023, FA/00906/2023, FA/00907/2023, FA/00908/2023, FA/00909/2023, Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 30-10-2023 18:25:54 2 FA/00910/2023, FA/00911/2023, FA/00912/2023, FA/00913/2023, FA/00914/2023, FA/00915/2023, FA/00916/2023, FA/00917/2023, FA/00918/2023, FA/00919/2023, FA/00920/2023, FA/00921/2023, FA/00922/2023, FA/00923/2023, FA/00932/2023, FA/00938/2023, FA/00939/2023, FA/00944/2023, FA/00945/2023, FA/00946/2023, FA/00947/2023, FA/00948/2023, FA/00949/2023, FA/00950/2023, FA/00951/2023, FA/00952/2023, FA/00953/2023, FA/01024/2023, FA/01025/2023, FA/01026/2023, FA/01027/2023, FA/01028/2023, FA/01029/2023, FA/01031/2023, FA/01033/2023, FA/01034/2023, FA/01035/2023, FA/01036/2023, FA/01037/2023, FA/01038/2023, FA/01039/2023, FA/01040/2023, FA/01041/2023, FA/01044/2023, FA/01046/2023, FA/01047/2023, FA/01051/2023, FA/01053/2023, FA/01098/2023, FA/01099/2023, FA/01100/2023, FA/01102/2023, FA/01103/2023, FA/01104/2023, FA/01105/2023, FA/01106/2023, FA/01107/2023, FA/01108/2023, FA/01109/2023, FA/01120/2023, FA/01121/2023, FA/01122/2023, FA/01123/2023, FA/01135/2023, FA/01136/2023, FA/01137/2023, FA/01138/2023, FA/01139/2023, FA/01140/2023, FA/01342/2023, FA/01343/2023, FA/01344/2023, FA/01345/2023, FA/01347/2023, FA/01348/2023, FA/01349/2023, FA/01352/2023, FA/01353/2023, FA/01354/2023, FA/01356/2023, FA/01357/2023, FA/01364/2023, FA/01380/2023, FA/01381/2023, FA/01383/2023, FA/01386/2023, FA/01387/2023, FA/01388/2023, FA/01390/2023, FA/01393/2023, FA/01394/2023 Dated : 30-10-2023 Parties through their counsel.
As requested, list the matter on 08.11.2023.
In the meantime, Office is also directed to call for the records in those cases in which it has still not been requisitioned and, also see in how many cases the notices have not yet been served.
I.R., if any, shall continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 30-10-2023 18:25:54