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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(1)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(b)He/She should have at least 10 years' experience of teaching the subject to the top classes viz. VIII, IX and X of a secondary school or any of the classes in a higher secondary school or a recognised training institute.