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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(a) in The Orissa Children's and Women's Welfare Service Rules, 1989

(a)The Junior Grade of the Service shall consist of the posts of Supervisors and such other posts in such time-scales of pay as the Government may, from time to time, determine.