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State of Assam - Section

Section 40 in The Assam Board of Revenue Regulation I, 1963

40. Appointment and remuneration of Section writers.

- The Board may appoint Section writers for copying documents, The Section writers accounts will be made out monthly and the amount due to each paid out of contingencies. In the matter of payment, the procedure outlined in Section V of the Assam Record Hand Book, 1925 (Reprinted 1958), shall be followed.