Himachal Pradesh High Court
Asha Devi & Ors. vs . State Of H.P. & Anr. on 11 November, 2022
Bench: Sabina, Sushil Kukreja
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Asha Devi & Ors. vs. State of H.P. & anr.
CWP No. 7823 of 2022 11.11.2022 Present: Mr. Jiya Lal Bhardwaj, Advocate, for the petitioners.
Mr. Adarsh K. Sharma, Additional Advocate General, for respondent No.1/State.
Ms. Shailja Thakur, Advocate, for respondent No.2.
CWP No. 7823 of 2022 & CMP No. 15685 of 2022 Learned counsel for respondent No.2 requests for an adjournment to enable her to seek instructions.
List again on 18.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 11/11/2022 20:35:16 :::CIS