Section 13(4)(c) in Manonmaniam Sundaranar University Act, 1990

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State of Tamilnadu - Subsection

Section 13(4)(c) in Manonmaniam Sundaranar University Act, 1990

(c)to keep the minutes of all the proceedings, of the meetings of the Senate, the Syndicate, the Faculties, the Boards of Studies, the Boards of Examiners and of any Committee appointed by the authorities of the University:

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State of Tamilnadu - Subsection

Section 13(4)(c) in Manonmaniam Sundaranar University Act, 1990