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State of Bihar - Section

Section 8 in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

8. Annual Review of Performance and True-up.

- 8.1 Where the Aggregate Revenue Requirement and expected revenue from tariff and charges of a Distribution Licensee are covered under a Multi-Year Tariff framework, such Distribution Licensee shall be subject to an annual review of performance and True-up during the Control Period in accordance with these Regulations.Provided that in case of excruciating and extra-ordinary circumstances, at any time notwithstanding the Annual Review, the Distribution Licensee may file appropriate application before the Commission.