Supreme Court - Daily Orders
Ritu Anil Kumar Singh @ Ritu Chaudhary vs Anil Kumar Sheodan Singh on 15 September, 2022
Bench: Indira Banerjee, M.M. Sundresh
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NO. 2526 OF 2019
RITU ANIL KUMAR SINGH @ RITU CHAUDHARY … Petitioner(s)
VERSUS
ANIL KUMAR SHEODAN SINGH … Respondent(s)
O R D E R
It is submitted by learned counsel for the parties that the Marriage Petition No. 183 of 2019 titled as Mr. Anil Kumar Seodan Singh vs. Mrs. Ritu Anil Kumar Singh alias Ms. Ritu Chaudhary has already been decided and a decree of divorce has been granted.
This transfer petition has, therefore, become infructuous and is disposed of accordingly.
………………………………………………………,J.
(Indira Banerjee) ………………………………………………………,J.
(M.M. Sundresh) New Delhi;
September 15, 2022.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2022.09.19 18:52:26 IST Reason: ITEM NO.6 COURT NO.5 SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s). 2526/2019 RITU ANIL KUMAR SINGH @ RITU CHAUDHARY Petitioner(s) VERSUS ANIL KUMAR SHEODAN SINGH Respondent(s)
(IA No.160848/2019-EX-PARTE STAY) Date : 15-09-2022 These matters were called on for hearing today. CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE HON'BLE MR. JUSTICE M.M. SUNDRESH For Petitioner(s) Mr. Sunil Prakash Sharma, AOR For Respondent(s) Mr. Venkita Subramoniam T.r, AOR UPON hearing the counsel the Court made the following O R D E R It is submitted by learned counsel for the parties that the Marriage Petition No. 183 of 2019 titled as Mr. Anil Kumar Seodan Singh vs. Mrs. Ritu Anil Kumar Singh alias Ms. Ritu Chaudhary has already been decided and a decree of divorce has been granted. This transfer petition has, therefore, become infructuous and is disposed of accordingly.
(GULSHAN KUMAR ARORA) (MATHEW ABRAHAM)
AR-CUM-PS COURT MASTER (NSH)
(Signed order is placed on the file)