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Supreme Court - Daily Orders

Ritu Anil Kumar Singh @ Ritu Chaudhary vs Anil Kumar Sheodan Singh on 15 September, 2022

Bench: Indira Banerjee, M.M. Sundresh

                                      IN THE SUPREME COURT OF INDIA

                                       CIVIL ORIGINAL JURISDICTION

                                TRANSFER PETITION (CIVIL) NO. 2526 OF 2019


     RITU ANIL KUMAR SINGH @ RITU CHAUDHARY                           … Petitioner(s)

                                                   VERSUS

     ANIL KUMAR SHEODAN SINGH                                         … Respondent(s)



                                                O R D E R

It is submitted by learned counsel for the parties that the Marriage Petition No. 183 of 2019 titled as Mr. Anil Kumar Seodan Singh vs. Mrs. Ritu Anil Kumar Singh alias Ms. Ritu Chaudhary has already been decided and a decree of divorce has been granted.

This transfer petition has, therefore, become infructuous and is disposed of accordingly.

………………………………………………………,J.

(Indira Banerjee) ………………………………………………………,J.

(M.M. Sundresh) New Delhi;

September 15, 2022.





Signature Not Verified

Digitally signed by
GEETA AHUJA
Date: 2022.09.19
18:52:26 IST
Reason:
ITEM NO.6                COURT NO.5                    SECTION XVI-A

                S U P R E M E C O U R T O F         I N D I A
                        RECORD OF PROCEEDINGS

            Transfer Petition(s)(Civil)    No(s).    2526/2019

RITU ANIL KUMAR SINGH @ RITU CHAUDHARY                   Petitioner(s)

                                  VERSUS

ANIL KUMAR SHEODAN SINGH                                 Respondent(s)

(IA No.160848/2019-EX-PARTE STAY) Date : 15-09-2022 These matters were called on for hearing today. CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE HON'BLE MR. JUSTICE M.M. SUNDRESH For Petitioner(s) Mr. Sunil Prakash Sharma, AOR For Respondent(s) Mr. Venkita Subramoniam T.r, AOR UPON hearing the counsel the Court made the following O R D E R It is submitted by learned counsel for the parties that the Marriage Petition No. 183 of 2019 titled as Mr. Anil Kumar Seodan Singh vs. Mrs. Ritu Anil Kumar Singh alias Ms. Ritu Chaudhary has already been decided and a decree of divorce has been granted. This transfer petition has, therefore, become infructuous and is disposed of accordingly.




(GULSHAN KUMAR ARORA)                                (MATHEW ABRAHAM)
     AR-CUM-PS                                       COURT MASTER (NSH)

(Signed order is placed on the file)