Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Karnataka - Subsection Section 107(3) in The Karnataka Education Act, 1983 (3)Any person aggrieved by an order refusing permission under subsection (2) may, in such manner and within such time, as may be prescribed, appeal to the prescribed authority.