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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4)(xiii) in Tamil Nadu Electricity Grid Code, 2005

(xiii)The plan report shall also indicate the action taken to fulfill the additional requirement and actual progress made on new schemes. The planning report and power map will be available to any interested party for making investment decision/connection decisions to the STS.