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State of Kerala - Section

Section 164 in Kerala Factories Rules, 1957

164. Storage of combustible materials.

(a)Combustible and inflammable materials shall not be stores in close proximity to chemicals which are liable to cause ignition.
(b)Rubbish shall be removed from building without delay and placed in special metal containers provided with close lifting lids. The contents shall be removed daily and suitably dealt with. Waste products containing inflammable or explosive materials shall not be placed on rubbish heaps but shall be destroyed in an appropriate manner.