Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164] [Entire Act] State of Kerala - Subsection Section 164(a) in Kerala Factories Rules, 1957 (a)Combustible and inflammable materials shall not be stores in close proximity to chemicals which are liable to cause ignition.