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[Cites 0, Cited by 0] [Section 209(3)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(3)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)at stations where indication of point for its setting and locking is verified on Station Master's panel independent of signals coming 'off' or not, the reception or despatch of trains on defective signal shall be arranged without clamping of facing points thus verified,