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[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(ii) in The Chhattarpur Farmers Market Bye-Laws, 2004

(ii)Market committee shall put in its best efforts to get the land use of the allotted sit changed and create a modern retail market with permanent structure equipped with all amenities over the site ;