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State of Assam - Section

Section 12 in The Assam Engineering (Flood Control Department) Service Rules, 1981

12. Promotion.

(1)All vacancies in Class I cadres shall be filled by promotion :Provided that the Governor may, for good and sufficient reasons, fill up any of the vacancies in Class I (Senior Grade) for specialized investigation, design and research post temporarily or on tenure by transfer or deputation from outside the service, if it is satisfied that there is no suitable officer in the service available for filling the vacancies :Provided further that the Government may for good and sufficient reasons fill any of the posts in the cadre of the service by inter-departmental lateral transfer of officers among P.W.D., Irrigation and Flood Control Departments, provided such transfers shall adequately ensure meeting the specialisation needs.
(2)Subject to suitability as may be decided by the Board and by the Appointing Authority as set forth in Rule 13 and also subject to possessing such qualification and experience as may be prescribed by the Governor, from time to time, a member shall be eligible for promotion to the corresponding higher cadre in the manner hereinafter provided. The qualification and experience prescribed as on the date of commencement of these rules are given in Schedule III:
(i)From River Research Assistant, River Research Station to Assistant River Research Officer, River Research Station.
(ii)From Assistant Executive Engineer to Executive Engineer.
(iii)From Assistant River Research Officer, River Research Station to River Research Officer, River Research Station.
(iv)From Executive Engineer to Superintending Engineer.
(v)From Superintending Engineer to Additional Chief Engineer.
(vi)From Additional Chief Engineer to Chief Engineer.
(vii)From Chief Engineer to Secretary :
Provided that 14 per cent of the number of posts of Executive Engineer, as on 1st January, 1973 and thereafter 20 per cent of the number of vacancies occurring in a year in the cadre of Executive Engineer, shall be reserved for being filled up by promotion of Assistant Executive Engineer/Assistant Executive Engineer (T.C.) promoted from Subordinate Engineering Service and encadred as Assistant Engineer :Provided further that there shall not be any such reservation when all the Assistant Executive Engineers/Assistant Executive Engineers (T.C.) mentioned in Rule 22(4) are adjusted.
(3)For promotion from one cadre to another of the service, an officer shall be eligible if-
(a)he has rendered the minimum continuous service :
In Cadre of For a period of For the purposes of his promotion to the cadre of
(1) (2) (3)
(i) Assistant Engineer 3 years Assistant Executive Engineer.
(ii) Assistant Engineer 5 years Executive Engineer
(iii) Assistant Executive Engineer 2 years Executive Engineer.
(b)he has successfully undergone the training and has passed the departmental examination, as may be prescribed by the Government.
(4)For promotion from Executive Engineer to Superintending Engineer and for further promotion an officer shall have the academic prescribed qualification as in the rule for a direct recruit Assistant Engineer :Provided that an officer who has originally been promoted from Subordinate Engineering Service and rendered at least 15 years of continuous service as an Executive Engineer shall be deemed to have the prescribed academic qualification for direct recruit Assistant Engineer for promotion to the cadre of Superintending Engineer and also for further promotion.