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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(3) in The Assam Engineering (Flood Control Department) Service Rules, 1981

(3)For promotion from one cadre to another of the service, an officer shall be eligible if-
(a)he has rendered the minimum continuous service :
In Cadre of For a period of For the purposes of his promotion to the cadre of
(1) (2) (3)
(i) Assistant Engineer 3 years Assistant Executive Engineer.
(ii) Assistant Engineer 5 years Executive Engineer
(iii) Assistant Executive Engineer 2 years Executive Engineer.
(b)he has successfully undergone the training and has passed the departmental examination, as may be prescribed by the Government.