Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Mizoram - Subsection Section 82(1) in Mizoram Cooperative Societies Act, 2006 (1)A co-operative, other than a co-operative bank, shall not grant loans to members on the security of their share or on the security of a non-member.
