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State of Mizoram - Section

Section 82 in Mizoram Cooperative Societies Act, 2006

82. Restrictions on grant of loan.

(1)A co-operative, other than a co-operative bank, shall not grant loans to members on the security of their share or on the security of a non-member.
(2)A co-operative may, however, grant loans to depositors on the security of their deposits.