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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(1)(iii) in First Statutes of the University of Udaipur

(iii)All heads of the departments within the faculty in the colleges affiliated upto the degree standard provided they have at least 8 years experience of teaching degree classes in a subject of the faculty.