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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1) in Rajasthan Biological Diversity Rules, 2010

(1)All revenues received under Section 32 (1) of the Act in the State Biodiversity Fund shall be deposited in a PD Account of the Board and the same shall be regulated in accordance with the decision of the Board.