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State of Rajasthan - Section

Section 29 in Rajasthan Stamp Rules, 2004

29. [ Discount. [Substituted by Notification No. S.O. 597, dated 9.3.2011 (w.e.f. 11.6.2004).]

(1)Every licensed vendor or ex-officio vendor who purchases judicial or non-judicial stamps from the Government on payment of ready money shall be allowed following discount, namely:-
(a) Chief Secretary to the Government   Chairman
(b) Chairman, Board of Revenue   Member
(c) Secretary to the Government in Department ofPersonnel   Member
(d) Secretary to the Government in RevenueDepartment   Member-Secretary]