[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 29 in Rajasthan Stamp Rules, 2004
29. [ Discount. [Substituted by Notification No. S.O. 597, dated 9.3.2011 (w.e.f. 11.6.2004).]
| (a) | Chief Secretary to the Government | Chairman | |
| (b) | Chairman, Board of Revenue | Member | |
| (c) | Secretary to the Government in Department ofPersonnel | Member | |
| (d) | Secretary to the Government in RevenueDepartment | Member-Secretary] |