Himachal Pradesh High Court
Dyal Negi Alias Hardyal vs . Anil Kumar on 26 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dyal Negi alias Hardyal Vs. Anil Kumar .
Cr. Revision No. 119 of 2020 26.4.2022 Present: Mr.Maan Singh, Advocate, for the petitioner.
Mr.Lalit Sharma, Advocate, for LRs of deceased respondent.
Cr.M.P. No. 2386 of 2021 On request of learned counsel for LRs of deceased respondent, matter is adjourned, in terms of order dated 1.12.2021.
List after two weeks.
(Vivek Singh Thakur), Judge.
26th April, 2022 (Keshav) ::: Downloaded on - 26/04/2022 20:10:56 :::CIS .
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