Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(1) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982 (1)The fund shall vest in, and be held and applied by the Trustee Committee subject to the provisions, and for the purposes of this Act.
