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State of Madhya Pradesh - Section

Section 9 in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

9. Vesting an application of Fund.

(1)The fund shall vest in, and be held and applied by the Trustee Committee subject to the provisions, and for the purposes of this Act.
(2)The Trustee Committee shall administer the fund, through the Secretary.