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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(1)The Hyderabad Growth Corridor Limited or the user fee collecting agency, as the case may be shall publish a notice specifying the amount of fee to be charged from mechanical vehicle, in at least one news paper, each in English and vernacular language, having a vide circulation in such area.