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State of Andhra Pradesh - Section

Section 12 in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

12. Display of Information.

(1)The Hyderabad Growth Corridor Limited or the user fee collecting agency, as the case may be shall publish a notice specifying the amount of fee to be charged from mechanical vehicle, in at least one news paper, each in English and vernacular language, having a vide circulation in such area.
(2)The Hyderabad Growth Corridor Limited or the user fee collecting agency shall permanently display in Telugu, Hindi and English one thousand meters ahead of the toll plaza and 500 meters ahead of the toll plaza.
(i)The amount of fee payable for each class of vehicles and discounts available under Rule 9.
(ii)The categories of vehicles exempted from payment of fee and
(iii)The name address and telephone or contact number of the executing authority or the user fee collecting agency, as the case may be
(3)The height of the display boards, their quality and size of lettering shall be clearly visible and legible to the users.