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State of Punjab - Section

Section 1 in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974

1. Short title and commencement.

- (i) These Regulations may be called 'The Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974.'
(ii)These Regulations shall be deemed to have come into force from the 1st April, 1962.