Section 2 in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000
2.
There shall be constituted Joint Committees of the Gram Panchayats/Mandal Parishads for management of ferries in respect of the following cases, namely: -(i)in the case of a ferry connecting any public road under the management of agram panchayat and lying within the jurisdiction of more then one gram panchayat: and(ii)in the case of a ferry connecting any public road under the management of a Mandal Parishad and lying within the jurisdiction of more than one M.P..Members of Joint committees of Gram Panchayats
