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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(ii) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

(ii)in the case of a ferry connecting any public road under the management of a Mandal Parishad and lying within the jurisdiction of more than one M.P..