Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Uttar Pradesh - Subsection Section 20(1) in The U.P. Employees' State Insurance Homeopathic Pharmacist Service Rules, 1997 (1)The scales of pay admissible to persons appointed to the Service shall be such as may be determined by the Government from time to time.
