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State of Uttar Pradesh - Section

Section 20 in The U.P. Employees' State Insurance Homeopathic Pharmacist Service Rules, 1997

20. [Scales of pay] [Subject to changes introduced from time to time by the Government.].

(1)The scales of pay admissible to persons appointed to the Service shall be such as may be determined by the Government from time to time.
(2)The scale of pay of the post of Homoeopathic Pharmacist, in the Service at the time of commencement of these rules is Rs. 1,350-30-1,440-40-1,800-E.B.- 50-2,200.