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[Cites 0, Cited by 0] [Section 28E] [Entire Act]

Union of India - Subsection

Section 28E(d) in The Customs Act, 1962

(d)[ "application" means an application made to the Authority under sub-section (1) of section 28-H; [Chapter V-B inserted by Act 27 of 1999, Section 103 (w.e.f. 11.5.1999). ]