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[Cites 0, Cited by 0] [Section 348] [Entire Act]

State of Rajasthan - Subsection

Section 348(1) in Rajasthan Panchayati Raj Rules, 1996

(1)The Pradhan shall at the end of every financial year send a report as to the performance of Vikas Adhikari during the year to the Chief Executive Officer who shall initiate report on the working of Vikas Adhikari and send it along with report received by him from Pradhan to the Collector for review. The collector after putting up his remarks shall send it to the Director Rural Development and Panchayati Raj for acceptance.