Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(3)(a) in National Cadet Corps (Girls Division) Rules, 1949

(a)in the case of a Commissioned Officer :-
(i)severe reprimand or reprimand;
(ii)admonition;