Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Lalit Kumar Goel on 12 November, 2021
ITEM NO.23 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19415/2021
GOVERNMENT OF NCT OF DELHI & ANR. Petitioner(s)
VERSUS
LALIT KUMAR GOEL & ANR. Respondent(s)
Date : 12-11-2021 This petition was called on for hearing today.
For Petitioner(s)
Ms. Sujeeta Srivastava, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Service is complete on respondent Nos.1 and 2.
Ld.Advocate-on-record, Ms. Smita Maan appears and undertakes to file vakalatnama and counter affidavit on behalf of respondent No.1. The undertaking is accepted and time of four weeks’ is granted for filing vakalatnama and counter affidavit on behalf of the said respondent.
Ld. Advocate-on-record, Mr. Nitin Mishra appears and Signature Not Verified undertakes to file vakalatnama and counter affidavit on Digitally signed by Indu Marwah Date: 2021.11.13 15:52:22 IST Reason: contd….
-2-behalf of respondent No.2. The undertaking is accepted and time of four weeks’ is granted for filing vakalatnama and counter affidavit on behalf of the said respondent.
List again on 5.1.2022.
AVANI PAL SINGH Registrar