Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 151] [Entire Act] State of Goa - Subsection Section 151(2) in The Goa, Daman And Diu Land Revenue Code, 1968 (2)If such deposit is made within thirty days from the date of sale, the Collector shall pass an order setting aside the sale.
